Abdul Wajid Abdul Hafiz vs Abdul Syed Abdul Hafiz And Others
2023 Latest Caselaw 840 Bom

                                                                                                                                                      904 WP 582 of 2023.odt
                                                                                                       1

                                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                     NAGPUR BENCH AT NAGPUR

                                                                     WRIT PETITION NO.582/2023

                                                        Abdul Wajid Abdul Hafiz Saudagar
                                                                   ...Versus...
                                                    Abdul Syed Abdul Hafiz Saudagar and others
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            Office Notes, Office Memoranda of Coram,                                                                             Court's or Judge's orders
            appearances, Court's orders or directions
            and Registrar's orders
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                                                                                                    Shri T.S. Deshpande, Advocate for petitioner



                                                                                                    CORAM : AVINASH G. GHAROTE, J.

DATE : 24/01/2023

1. On 02/09/2022 since the father of the counsel for the petitioner/defendant was unwell, he could not attend the proceedings, as a result of which, no-cross order was passed (pg.22). An application for setting aside that no-cross order filed on 22/09/2022 has been rejected by the impugner order.

2. Issue notice for final disposal to the respondents, returnable on 06/02/2023.

3. Since the matter is fixed on 04/02/2023 for judgment, the Trial Court shall entertain the application for adjournment and post the matter after 06/02/2023.

Digitally signed bySHAILENDRA (AVINASH G. GHAROTE, J.) SUKHADEORAO WADKAR Signing Date:24.01.2023 18:37

Wadkar