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Shri. Prashant Shankar Swami And ... vs The State Of Maharashtra , Thru ...
2023 Latest Caselaw 580 Bom

Citation : 2023 Latest Caselaw 580 Bom
Judgement Date : 16 January, 2023

Bombay High Court
Shri. Prashant Shankar Swami And ... vs The State Of Maharashtra , Thru ... on 16 January, 2023
Bench: R.D. Dhanuka, M. M. Sathaye
ppn                                  1                14 & 19.wp-1538.19 & anr..doc


       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               CIVIL APPELLATE JURISDICTION

                       WRIT PETITION NO.1538 OF 2019

Prashant Shankar Swami & Anr.                       .. Petitioners
      Versus
The State of Maharashtra & Ors.                     .. Respondents

                              ALONG WITH
                       WRIT PETITION NO.387 OF 2023

Maruti Nivrutti Jadhav & Ors.                       .. Petitioners
      Versus
The State of Maharashtra & Ors.                     .. Respondents

            ---
Mr.Prashant Bhavake for the petitioners.
Mr.A.I. Patel, Add.G.P. a/w Ms.K.N. Solunke, AGP for the respondent
nos.1 to 3.
Ms.Chaitrali A. Deshmukh for the respondent no.4.
            ---
                        CORAM : R.D. DHANUKA &
                                    M.M. SATHAYE, JJ.
                      DATE        : 16th January 2023
P.C.:-
.               Learned counsel appearing for both the parties have agreed

to file compilation of the judgments which they propose to rely upon in support of their submissions on the issues formulated by this Court by an order dated 10th January 2023 within one week from today with a copy to be served on the other side in advance.

2. Place the matter on board for 'Admission' on 9th February 2023 to be disposed off for final hearing subject to time constraint.

                M.M. SATHAYE, J.                R.D. DHANUKA, J.





 

 
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