Prakash Gangaram Dhage And Others vs The State Of Maharashtra And ...
2023 Latest Caselaw 572 Bom

Citation : 2023 Latest Caselaw 572 Bom
Judgement Date : 16 January, 2023

Bombay High Court

Prakash Gangaram Dhage And Others vs The State Of Maharashtra And ... on 16 January, 2023

Bench: Mangesh S. Patil, S. G. Chapalgaonkar

                                                            45 WP 3609 OF 2020.odt

                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            BENCH AT AURANGABAD

                           45 WRIT PETITION NO.3609 OF 2020

                    PRAKASH GANGARAM DHAGE AND OTHERS
                                        VERSUS
                    THE STATE OF MAHARASHTRA AND OTHERS
                                           ...
                   Advocate for Petitioners : Mr. Mohekar Ganesh V.
                   AGP for Respondent Nos. 1 to 5 : Mr. A.S. Shinde

                              CORAM           : MANGESH S. PATIL &
                                                S. G. CHAPALGAONKAR, JJ.

                              DATE            : 16.01.2023.


PER COURT :

It appears that earlier Writ Petition No. 13632/2018 was disposed of by the order dated 22.12.2018 granting liberty to the petitioners to invoke the jurisdiction of the Civil Court since there are some factual disputes.

2. The learned advocate for the petitioner submits that a suit was instituted and even that has been decided. He seeks time to place on record copy of the judgment and order.

3. S.O. 01.02.2023, in same category.

( S. G. CHAPALGAONKAR, J.) (MANGESH S. PATIL, J.)

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