Vishwajeet Kumarsingh ... vs The State Of Maharashtra
2023 Latest Caselaw 485 Bom

Citation : 2023 Latest Caselaw 485 Bom
Judgement Date : 12 January, 2023

Bombay High Court

Vishwajeet Kumarsingh ... vs The State Of Maharashtra on 12 January, 2023

Bench: N. R. Borkar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 2670 OF 2021

 Vishwajeet Kumarsingh Rampralhad Singh                   ....APPLICANT
             V/S
 The State Of Maharashtra                              ....RESPONDENT

Mr. S. T. Pandey a/w Anima Mishra a/w Angela Singha a/w Ms. Anuj Singh a/w Ms. Kajal Upadhyay a/w Ritu Singh i/by SBG Law Adv. for Applicant Ms. Veera Shinde, APP for Respondent - State

CORAM : HON'BLE SHRI JUSTICE N. R. BORKAR J DATE : 12th January, 2023 P.C. :