Mr. Suryakant Tarachand ... vs State Of Maharashtra And Ors
2023 Latest Caselaw 398 Bom

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                                                                                        1 - WP 5569 OF 2013.doc


                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
KANCHAN Digitally
VINOD
                  signed by
        KANCHAN VINOD
        MAYEKAR                                 CIVIL APPELLATE JURISDICTION
        Date: 2023.01.11
MAYEKAR 11:20:18 +0530
                                                WRIT PETITION NO. 5569 OF 2013

                              Suryakant Tarachand Bhatewara & Ors.                  ..... Petitioners

                                      VERSUS

                              The State of Maharashtra & Ors.                       ..... Respondents

                              Mr.Vikram Chavan for the Petitioners.

                              Ms. K.N.Solunke, A.G.P. for the State - Respondent nos.1 to 4.

                                                         CORAM: R. D. DHANUKA AND
                                                                M.M. SATHAYE, JJ.

DATE : 10TH JANUARY, 2023

P.C:-

The pleadings are complete. Place the matter under the caption

of final hearing at the admission stage at 2.30 p.m. on 15th February,

2023.

2. The parties are at liberty to file brief proposition of law, synopsis

and compilation of judgments which they propose to rely upon in

support of their rival contentions with copy to be served upon other

side in advance before the next date.

[M. M. SATHAYE, J.] [R. D. DHANUKA, J.]