Krishna Dagadu Dhokale vs Laxman Nivrutti Sawant
2023 Latest Caselaw 253 Bom

                                                                     904-sa-11-2023.doc
Sonali


                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               CIVIL APPELLATE JURISDICTION

                                  SECOND APPEAL NO.11 OF 2023
                                             WITH
                                INTERIM APPLICATION NO.168 2023

         Krishna Dagadu Dhokale & Ors.                         ...Appellants
             Versus
         Laxman Nivrutti Sawant & Ors.                         ...Respondents


         Mr. Purushottam G. Chavan, for the Appellants.

         Mr. R. V. Bansode and Mr. S. H. Katkar, for Respondent Nos. 1 to 3.


                                          CORAM : MADHAV J. JAMDAR, J.

DATED : 7th JANUARY 2023

P.C. :

1. Heard the learned counsel appearing for the parties.

2. The Second Appeal is admitted on the following

substantial questions of law.

i. Whether the judgment of this Court reported in

2017(4)All M.R.21 in the matter between Smt.

Shobha w/o Suresh Kurekar V/s. Shri. Mohan s/o

Suresh on which the learned First Appellate

Court has relied is applicable to the facts and

circumstances of this case?

904-sa-11-2023.doc Sonali

ii. Whether the decree of the learned First Appellate

Court is contrary to the law laid down by the

Supreme Court in 2005 (2) Mh. L.J. (SC) 839 in

the matter between Bhanu Kumar Jain vs.

Archana Kumar & Anr.?

[MADHAV J. JAMDAR, J.]