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Ashok Roasaheb Uttare vs State Of Maharashtra Thr. ...
2023 Latest Caselaw 1035 Bom

Citation : 2023 Latest Caselaw 1035 Bom
Judgement Date : 31 January, 2023

Bombay High Court
Ashok Roasaheb Uttare vs State Of Maharashtra Thr. ... on 31 January, 2023
Bench: Sandeep V. Marne
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 11039 OF 2022

 Ashok Roasaheb Uttare                            ....PETITIONER
            V/S
 State Of Maharashtra Thr. Principal Secretary ....RESPONDENT

Home Dept. And Ors

Mr. Rajeshwar Panchal a/w Mr. Sagar Kasar a/w Mr. Sachin P. Patil i/b VMK Legal for Petitioner

Mr. B. V. Samant, AGP for State

CORAM : HON'BLE THE ACTING CHIEF JUSTICE & HON'BLE SHRI JUSTICE SANDEEP V. MARNE, JJ DATE : 31st January, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

Page 1/1

 
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