Adhal Pandurang Soma And 60 Ors vs The Municipal Commissioner
2023 Latest Caselaw 1034 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 2948 OF 2019

 Adhal Pandurang Soma And 60 Ors                          ....PETITIONER
            V/S
 The Municipal Commissioner                             ....RESPONDENT

WITH INTERIM APPLICATION NO. 284 OF 2019 In WRIT PETITION 2948 OF 2019

Adhal Pandurang Soma And 60 Ors ....PETITIONER V/S The Municipal Commissioner ....RESPONDENT

Dr. UDAY P WARUNJIKAR for Petitioner Mrs. Rupali Adhate For MCGM Mrs. Kshitija Kandarkar Jt. Labour Officer Labour Dept, Present

CORAM : HON'BLE THE ACTING CHIEF JUSTICE & HON'BLE SHRI JUSTICE SANDEEP V. MARNE, JJ DATE : 31st January, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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