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Tukaram Rmachandra Pawar And Ors vs The State Of Maharashtra
2023 Latest Caselaw 1030 Bom

Citation : 2023 Latest Caselaw 1030 Bom
Judgement Date : 31 January, 2023

Bombay High Court
Tukaram Rmachandra Pawar And Ors vs The State Of Maharashtra on 31 January, 2023
Bench: Nitin W. Sambre, R. N. Laddha
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

              CR. WRIT PETITION NO. 456 OF 2018

 Tukaram Rmachandra Pawar And Ors                        ....PETITIONER
             V/S
 The State Of Maharashtra                              ....RESPONDENT

Ms. Muazzama Ansari a/w Nilesh S. Das for Petitioner Smt. M. M. Deshmukh APP for the State.

CORAM : HON'BLE SHRI JUSTICE NITIN W. SAMBRE & HON'BLE SHRI JUSTICE R. N. LADDHA, JJ DATE : 31st January, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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