Ranjit Vardichand Jain vs Nirmal Gagubhai Chhadwa And 11 Ors
2023 Latest Caselaw 1025 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

          INTERIM APPLICATION NO. 2457 OF 2021
                           In
              COMMERCIAL SUIT 194 OF 2021

 Ranjit Vardichand Jain                                   ....PETITIONER
             V/S
 Nirmal Gagubhai Chhadwa And 11 Ors.                    ....RESPONDENT

Mr. Sharan Jagtiani, Senior Advocate, a/w Mr. Asif Lampwala, Mr. Mutahar Khan, Rohit Bandekar, Ms. Sheetal Shah, Ms. Dimple D. Bitra, i/b. Mehta and Girdharlal for Applicant/Plaintiff. Mr. Vinay Nair, i/b. Arun Panickar, for D.No.11(a). Mr. Sanjay Jain, a/w Mr. Naresh Chheda and Ms. Sakina Electricwala, i/b. Taurus Legal, for D.Nos. 3 to 5. Mr. Gautam Ankhad, a/w Chaitra Rao, for D.Nos. 1 & 2. Ms. Sadhana Datar, i/b. J. Law Associates, for D.No.10.

        CORAM :                HON'BLE SHRI JUSTICE R. I. CHAGLA J
        DATE :                 31st January, 2023
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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