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Shri. Sadanand Arjun Rane (Since ... vs Shri. Rajaram Nhanu Dalavi ...
2023 Latest Caselaw 1022 Bom

Citation : 2023 Latest Caselaw 1022 Bom
Judgement Date : 31 January, 2023

Bombay High Court
Shri. Sadanand Arjun Rane (Since ... vs Shri. Rajaram Nhanu Dalavi ... on 31 January, 2023
Bench: Abhay Ahuja
                                                             1                 10 wp 11730-17-c.odt


                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                 CIVIL APPELLATE JURISDICTION

                                              WRIT PETITION NO.11730 OF 2017

                        Shri Sadanand Arjun Rane
                        (since deceased through legal heirs)
                        Suvarna Sadanand Rane and ors.                  ... Petitioners
                               Vs.
                        Shri Rajaram Nhanu Dalavi and ors.              ... Respondents
                                                           -------

                        Mr.Ketan A. Dhavle, Advocate for the Petitioners.
                        Mr.Rakesh S. Patil, Advocate for Respondent No.1.

                                                              -------
                                               CORAM :     ABHAY AHUJA, J.
                                               DATE :      31st JANUARY, 2023.
                        P.C. :


1. By this petition the petitioner is impugning the judgment and order dated 12th June, 2017 passed by the Maharashtra Revenue Tribunal. Mr.Ketan A. Dhavle, learned counsel for the petitioners submits that although petitioners have been cultivating the entire subject land i.e. 3/4th in the capacity as owner and 1/4th in the capacity as tenant, the Tribunal has erroneously held in paragraph No.11 that petitioner is claiming tenancy in air, which cannot be granted.

2. Having perused the impugned order, issue notice to respondents returnable on 28th February, 2023. Mr.Rakesh S. Patil, learned counsel for respondent No.1 waives service.

                        Priya Soparkar                                                                1 of 2
           Digitally
           signed by
           PRIYA
PRIYA      RAJESH
RAJESH     SOPARKAR
SOPARKAR   Date:
           2023.02.01
           14:39:02
                                       2         10 wp 11730-17-c.odt


3. List on 28th February, 2023.




                                          (ABHAY AHUJA, J.)




Priya Soparkar                                                         2 of 2
 

 
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