Cummins Technologies India ... vs Union Of India And 2 Ors
2023 Latest Caselaw 1991 Bom

Citation : 2023 Latest Caselaw 1991 Bom
Judgement Date : 28 February, 2023

Bombay High Court

Cummins Technologies India ... vs Union Of India And 2 Ors on 28 February, 2023

Bench: Nitin Jamdar, Abhay Ahuja

                                                                                Board Sr.No.:-902

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 4193 OF 2022

 Cummins Technologies India Private Limited ....PETITIONER
            V/S
 Union Of India And 2 Ors.                 ....RESPONDENT

Mr. Rahul Totala a/w Mr.Ashwin Poojari i/by RT Legal Advocates for the Petitioner. Mr.Pradeep S. Jetly, Senior Advocate a/w Mr.Jitendra .B.Mishra for the Respondents.

CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE SHRI JUSTICE ABHAY AHUJA, JJ DATE : 28th February, 2023 P.C. :