Avinash Wagh vs Sitakant Mahableshwar Wagh
2023 Latest Caselaw 1850 Bom

Citation : 2023 Latest Caselaw 1850 Bom
Judgement Date : 23 February, 2023

Bombay High Court

Avinash Wagh vs Sitakant Mahableshwar Wagh on 23 February, 2023

Bench: R. I. Chagla

                                                                                  Board Sr.No.:-27

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

INTERIM APPLICATION LODGING NO. 15562 OF 2022
                     In
EXECUTION APPLICATION STAMP NO. 15561 OF 2022

 Avinash Wagh                                              ....PETITIONER
            V/S
 Sitakant Mahableshwar Wagh                              ....RESPONDENT

Ms. Aditi s. Naikare, for Judgment Debtor. Ms.Tanvi Parmar, i/b. MLS Vani & Associates, for Judgment Creditor.

(Mentioned) (To be placed for Compliance)

CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 23rd February, 2023 P.C. :