Jitendrasingh Vijay ... vs State Of Maharashtra
2023 Latest Caselaw 1815 Bom

Citation : 2023 Latest Caselaw 1815 Bom
Judgement Date : 22 February, 2023

Bombay High Court

Jitendrasingh Vijay ... vs State Of Maharashtra on 22 February, 2023

Bench: N. R. Borkar

                                                                                 Board Sr.No.:-53

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 1349 OF 2022

 Jitendrasingh Vijay Bahadursingh Rajput                   ....APPLICANT
              V/S
 State Of Maharashtra                                   ....RESPONDENT

Ms. Rebecca Gonsalvis a/w Mr. Dashnath Gaikwad i/by Dr. Yug Mohit Chaudhry for Applicant Ms. Rutuja Ambekar, APP for Respondent - State

CORAM : HON'BLE SHRI JUSTICE N. R. BORKAR J DATE : 22nd February, 2023 P.C. :