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National Insurance Company ... vs Reliance Industries Limited
2023 Latest Caselaw 1725 Bom

Citation : 2023 Latest Caselaw 1725 Bom
Judgement Date : 20 February, 2023

Bombay High Court
National Insurance Company ... vs Reliance Industries Limited on 20 February, 2023
Bench: R. I. Chagla
                                                                              Board Sr.No.:-7

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

 INTERIM APPLICATION LODGING NO. 41158 OF 2022
                      In
 COMMERCIAL EXECUTION APPLICATION 1 OF 2023

 National Insurance Company Limited                   ....PETITIONER
             V/S
 Reliance Industries Limited                        ....RESPONDENT

WITH INTERIM APPLICATION LODGING NO. 41162 OF 2022 In COMMERCIAL EXECUTION APPLICATION 1 OF 2023

National Insurance Company Limited ....PETITIONER V/S Reliance Industries Limited ....RESPONDENT

Mr. Navroz Seervai, Senior Advocate i/by Ganesh & Co. for the Applicant/ Judgment-Debtor. Mr. Firdosh Pooniwalla, Senior Advocate, a/w Mr. Bhusan Deshmukh, Mr. Rubin Vakil, Mr. Ashwin Dave, Ms. Reshma Ranadive, Ms. Priyanka Masand, i/b. A.Y. Dayal & Associates, for Claimant/Decree Holder.

(Mentioned) (To be placed FOB along with IA (L) No. 4139/2022).

CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J

Page 1/2

DATE : 20th February, 2023 P.C. :

S. O. to 02/03/2023 ( at 2.30 pm).

( ASSOCIATE )

Page 2/2

 
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