Shakuntala Wd/O Ramkrushna ... vs The State Of Mha. Thr. Its ...
2023 Latest Caselaw 1577 Bom

Citation : 2023 Latest Caselaw 1577 Bom
Judgement Date : 15 February, 2023

Bombay High Court

Shakuntala Wd/O Ramkrushna ... vs The State Of Mha. Thr. Its ... on 15 February, 2023

Bench: Vinay Joshi, Valmiki Sa Menezes

                                                                                                1 Cr.WP-208-2022
                                                              1

                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    NAGPUR BENCH, NAGPUR.
                               CRIMINAL WRIT PETITION NO.208 OF 2022
                        [Smt. Shakuntala Wd/o Ramkrushna Pawade ..V/s.. The State of
                                           Maharashtra and Ors.]
                  ___________________________________________________________________________________
                  Office Notes, Office Memoranda of Coram,
                  appearances, Court's orders of directions        Court's or Judge's order
                  and Registrar's orders.
                                Mr S. A. Bramhe, Advocate for the Petitioner.
                                Ms M. H. Deshmukh, Addl. P. P. for the Respondent Nos.1 to 3.


                                CORAM : VINAY JOSHI AND VALMIKI SA MENEZES, JJ.

                                DATE          : 15th FEBRUARY, 2023.

                                .        It is brought to the notice that there are some minor

corrections in the judgment and order dated 10.02.2023. The other side has no objection.

2. In view of that, following corrections shall be carried out :

(i) In first line, the word "both" shall be replaced by the word "all" and another word "appeal" shall be replaced by the word "petition".

(ii) In para 8, the last word "Court" shall be replaced by the word "order".

(iii) The name of Additional Public Prosecutor shall be included in cause title.

3. The above corrections be carried out forthwith.




                                       (VALMIKI SA MENEZES, J.)                        (VINAY JOSHI, J.)


Digitally Signed By:ASHISH
ASHOKRAO TAMBE                  TAMBE
Personal Assistant
to Hon'ble JUDGE

Signing Date:16.02.2023 11:17