Smt. Surinder Kaur W/O ... vs Shri Amanpreet Singh S/O Late ...
2023 Latest Caselaw 1169 Bom

                                                                                             (1)                                                  948mca551.22

                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      NAGPUR BENCH : NAGPUR

                                     MISC. CIVIL APPLICATION No. 551 OF 2022
  Surinder Kaur Kulwinderpal Singh Sabharwal and anr __ Vs. ___Amanpreet Singh
                         Gurubej Singh Chawla and anr
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Office Notes, Office Memoranda of Coram,                                                                     Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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           Mr. S.S.Bagga, Advocate for applicant
           Mr. J.Hiriramani, Advocate for non-applicant nos. 1 & 2



                                                                           CORAM :                     AVINASH G. GHAROTE, J.

DATE : 03/02/2023

The question about insufficiency of stamp upon the arbitration agreement is a matter which is already seized of by the Hon'ble Apex Count and it is submitted that the matter is reserved for judgment.

List the matter on 17.2.2023.

JUDGE Rvjalit

Digitally sign byRAJESH VASANTRAO JALIT Location:

Signing Date:06.02.2023 10:41