Citation : 2023 Latest Caselaw 1093 Bom
Judgement Date : 1 February, 2023
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1586 OF 2022
Chetan Suryakant Katkar And Ors ....PETITIONER
V/S
Union Of India And Ors ....RESPONDENT
Mr. Abhinav Chandrachud a/w Mr. Makarand Kale i/b Mr. Yogesh Sankpal & Mr. Akash Reddy for Petitioner
CORAM : HON'BLE THE ACTING CHIEF JUSTICE & HON'BLE SHRI JUSTICE SANDEEP V. MARNE, JJ DATE : 1st February, 2023 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
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