Nand Gobindram Kimtani vs The State Of Maharashtra And Ors
2023 Latest Caselaw 13402 Bom

Bombay High Court

Nand Gobindram Kimtani vs The State Of Maharashtra And Ors on 22 December, 2023

Author: A. S. Gadkari

Bench: A. S. Gadkari

                   Osk                                                                     253-Wp-497-2017.doc



                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                              CRIMINAL APPELLATE JURISDICTION

                                          CRIMINAL WRIT PETITION NO. 497 OF 2017

                   Nand Gobindram Kimtani                                        ... Petitioner
                                V/s.
                   The State of Maharashtra & Ors.                               ... Respondents



                   Mr.Subhash Jha (Through V.C.) a/w. Mr.Ritesh Kesarwani i/b. Law Global
                   Advocates for Petitioner.
                   Mr.Ajay Patil, A.P.P. for Respondent-State.


                                                           CORAM : A. S. GADKARI AND
                                                                   SHYAM C. CHANDAK, JJ.

DATE : 22nd December 2023.

P.C. :

. Closed for Judgment.

                         ( SHYAM C. CHANDAK, J. )                        ( A.S. GADKARI, J. )




OMKAR        SHIVAHAR
SHIVAHAR     KUMBHAKARN

KUMBHAKARN Date:

2023.12.22 18:32:55 +0530