Vinay@ Vasant Patil vs State Of Maharashtra And Ors
2023 Latest Caselaw 13401 Bom

Bombay High Court

Vinay@ Vasant Patil vs State Of Maharashtra And Ors on 22 December, 2023

Bench: Revati Mohite Dere, Gauri Godse

                                                                                 909.3288.23 wp.doc


         Iresh
                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                             CRIMINAL APPELLATE JURISDICTION

                                          CRIMINAL WRIT PETITION NO. 3288 OF 2023

                           Vinay @ Vasant Patil                                 ...Petitioner

                                      Versus

                           State of Maharashtra and others                      ...Respondents

                           Mr. Prabhakar Pandey for the petitioner
                           Mr. J. P. Yagnik, Addl PP for the State

                                                         CORAM : REVATI MOHITE DERE &
                                                                 GAURI GODSE, JJ.

DATE : 22nd DECEMBER 2023

P.C. :

1. Arguments concluded. Judgment reserved.

GAURI GODSE, J. REVATI MOHITE DERE, J.

Signed by: Iresh S. Mashal Designation: PS To Honourable Judge Date: 22/12/2023 17:22:48