Kishordas S. Mehta vs Choksi Tube And Ors
2023 Latest Caselaw 13205 Bom

Bombay High Court

Kishordas S. Mehta vs Choksi Tube And Ors on 20 December, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                          1   1 ial 25804-23 in comss 8-06 and ors-os.doc


                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           ORDINARY ORIGINAL CIVIL JURISDICTION

                         INTERIM APPLICATION (L) NO. 25804 OF 2023
                                           IN
                         COMMERCIAL SUMMARY SUIT NO.8 OF 2006


 Shaunak Harshad Choksi and ors.                              ... Applicants
 In the matter between :-
 Nishit K. Mehta and ors.                                     ... Plaintiffs
        Vs.
 Chokshi Tube Company Limited and ors.                        ... Defendants

                                        WITH
                             JUDGES ORDER NO. 416 OF 2006
                                          IN
                         COMMERCIAL SUMMARY SUIT NO.8 OF 2006
                                        WITH
                       SUMMONS FOR JUDGMENT (L) NO.35327 OF 2023
                                          IN
                         COMMERCIAL SUMMARY SUIT NO.8 OF 2006
                                        AND
                         COMMERCIAL SUMMARY SUIT NO.8 OF 2006
                                        -------

 Mr. Gaurang Mehta with Mr. Amit Shroff and Ms. Vidhi Dharia, Advocates for the
 Applicants/ Defendants No.2, 3A to 3C.
 Mr. Rubin Vakil with Ms. Dimple Vora i/by M/s Markand Gandhi & Co.,
 Advocates for the Plaintiffs in COMSS No.8 of 2006 and for the Respondents in
 IAL No.25804 of 2023.
                                    -------
                            CORAM :    ABHAY AHUJA, J.

DATE : 20 DECEMBER, 2023. P.C. :

1. At the joint request of the learned counsel for the parties, list for

hearing on 3rd January, 2024 at 12.00 noon.

(ABHAY AHUJA, J.)

Priya R. Soparkar 1 of 1