Ritik @ Rajabhaiyya Rajesh Khanna vs State Of Maharashtra
2023 Latest Caselaw 13192 Bom

Bombay High Court

Ritik @ Rajabhaiyya Rajesh Khanna vs State Of Maharashtra on 20 December, 2023

Author: M. S. Karnik

Bench: M. S. Karnik

Darshan Patil                                  7-ba-1933-23.doc




     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          CRIMINAL APPELLATE JURISDICTION

           BAIL APPLICATION NO. 1933 OF 2023

RITIK @ RAJABHAIYYA RAJESH
KHANNA                                    ..APPLICANT
     VS.
THE STATE OF MAHARASHTRA                  ..RESPONDENT

                         WITH
           BAIL APPLICATION NO. 2117 OF 2023

NILESH KUMAR SANTOSH SINGH                ..APPLICANT
     VS.
THE STATE OF MAHARASHTRA                  ..RESPONDENT

                         WITH
           BAIL APPLICATION NO. 2426 OF 2023

MAYANKKUMAR VIJAY RUNGATHA                ..APPLICANT
      VS.
THE STATE OF MAHARASHTRA                  ..RESPONDENT
                        ------------
Mr. S.S. Dube a/w Mr. Pankaj Mishra a/w Mr. Nagendra Dube
a/w Mr. Shivam Dube for the Applicant in BA/1933/2023.
Mr. Madan Gupta a/w Ms. Shrishti Singh for the Applicant in
BA/2117/2023.
Ms. Veera Shinde, APP for the State.
                         ------------

                      CORAM : M. S. KARNIK, J.

                      DATE    : DECEMBER 20, 2023
P.C. :

1. Learned counsel for the applicant Shri Dube tendered

Darshan Patil 7-ba-1933-23.doc

compilation containing list of witnesses and judgments

which are taken on record.

2. A copy of the compilation be served upon the learned

APP before the next date.

3. Learned APP seeks some time to take instructions.

4. Stand over to 12/01/2024, high on board.

(M. S. KARNIK, J.)

Signed by: Darshan Patil Designation: PA To Honourable Judge Date: 20/12/2023 18:52:26