Maroti Ghanshyam Kalandar Died Through ... vs Gangaram Lalji Korde Died Through L Rs ...
2023 Latest Caselaw 13189 Bom

Bombay High Court

Maroti Ghanshyam Kalandar Died Through ... vs Gangaram Lalji Korde Died Through L Rs ... on 20 December, 2023

Author: S. G. Mehare

Bench: S. G. Mehare

                                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                         BENCH AT AURANGABAD

                                                    1 SECOND APPEAL NO. 315 OF 2023
                                                                  WITH
                                                   CIVIL APPLICATION NO. 7749 OF 2023

                                           MAROTI GHANSHYAM KALANDAR DIED THROUGH LRS
                                               INDIRABAI MAROTI KALANDAR AND OTHERS
                                                              VERSUS
                                           GANGARAM LALJI KORDE DIED THROUGH L RS BALAJI
                                             GANGARAM KORDE DIED THROUGH LEGAL HEIRS

                                                                      ...
                                           Advocate for Appellant : Mr. Gangakhedkar Shailendra S.
                                             Advocate for Respective Respondents : Mr. Gore R. V.
                                                                      ...

                                                                CORAM :     S. G. MEHARE, J.

                                                                DATE :      20.12.2023

                                      PER COURT :-

1. Learned counsel for the respondents states that he has

no instructions to appear for respondent No.2. Hence, issue

notice to respondent No.2, returnable on 19.01.2024.

2. Meantime, the execution and implementation of

impugned judgment and decree be stayed till the next date.

(S. G. MEHARE, J.)

...

vmk/-

Signed by: Vaishali Mahesh Kale Designation: PA To Honourable Judge Date: 20/12/2023 19:08:55