City And Industrial Development ... vs Santosh Eknath Zhalke And Ors
2023 Latest Caselaw 13172 Bom

Bombay High Court

City And Industrial Development ... vs Santosh Eknath Zhalke And Ors on 20 December, 2023

Author: Vibha Kankanwadi

Bench: Vibha Kankanwadi

  2023:BHC-AUG:27050-DB

                                                              -1-                916-CA NO.11786 OF 2023


                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                  BENCH AT AURANGABAD

                                              CIVIL APPLICATION NO. 1978 OF 2023
                                                      IN FAST/4989/2023

                                      CITY AND INDUSTRIAL DEVELOPMENT CORPORATION,
                                                          AURANGABAD
                                                             VERSUS
                                            SANTOSH EKNATH ZHALKE AND OTHERS
                                                                .....
                                      Advocate for Applicant : Mr. Shambhuraje v. Deshmukh
                                      Advocate for Respondent Nos.1, 2 and 3-C : Mr. A. B. Kale
                                           AGP for Respondent No.4 : Mrs. Uma Bhosale
                                                                .....

                                                       CORAM : SMT. VIBHA KANKANWADI AND
                                                               ABHAY S. WAGHWASE, JJ.

DATED : 20th DECEMBER, 2023

PER COURT :

Present application has been filed by the acquiring body for condonation of delay of 51 days to file the appeal to challenge the impugned award and judgment passed by the Reference Court.

2. Learned counsel Mr. A. B. Kale for the original claimants submits that, he has no objection for condoning the delay.

3. Under said circumstance, the delay stands condoned. Application stands allowed and disposed of.

4. Registry is directed to verify and register the first appeals.

(ABHAY S. WAGHWASE, J.) (SMT. VIBHA KANKANWADI, J.) Tandale

Signed by: Manoj Tandale Designation: PA To Honourable Judge Date: 21/12/2023 17:45:13