Venus Vasant Valley Cooperative ... vs Sheth Shelters Private Limited And 6 Ors
2023 Latest Caselaw 13073 Bom

Bombay High Court

Venus Vasant Valley Cooperative ... vs Sheth Shelters Private Limited And 6 Ors on 19 December, 2023

Author: R. I. Chagla

Bench: R. I. Chagla

                                                                      Board Sr.No.:-918

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

      NOTICE OF MOTION (SUITS) NO. 1361 OF 2018
                         In
                 SUITS 771 OF 2018

 Venus Vasant Valley Cooperative Housing         ....PETITIONER
 Society Ltd.
              V/S
 Sheth Shelters Private Limited And 6 Ors      ....RESPONDENT

WITH NOTICE OF MOTION (SUITS) NO. 1339 OF 2018 In SUITS 771 OF 2018

Venus Vasant Valley Cooperative Housing ....PETITIONER Society Ltd.

V/S Sheth Shelters Private Limited And 6 Ors ....RESPONDENT

WITH INTERIM APPLICATION NO. 3069 OF 2021 In SUITS 771 OF 2018

Sheth Developers Pvt. Ltd. ....PETITIONER V/S Venus Vasant Valley Cooperative Housing ....RESPONDENT Society Ltd. And 9 Ors

WITH

INTERIM APPLICATION NO. 131 OF 2022 In SUITS 771 OF 2018

Venus Vasant Valley Cooperative Housing ....PETITIONER Society Ltd.

V/S Sheth Shelters Private Limited And 9 Ors ....RESPONDENT

WITH NOTICE OF MOTION (SUITS) NO. 1514 OF 2018 In SUITS 771 OF 2018

Venus Vasant Valley Co-operative Housing ....PETITIONER Society Ltd.

V/S Sheth Shelters Private Limited And 6 Ors And....RESPONDENT Murarilal Jalan And Anr (respondents)

Mr. Sharan Jagtiani Senior Advocate a/w Priyank Kapadia, Kaustubh Patil, Amogh Singh and Roshan Sawant i/b. Kaustubh Patil for Plaintiff. Mr. Karl Tamboli a/w Vatsal shah and Mr. Yunus Vakharia for D.No.1.

Mr. Pankaj D. Jain, a/w Tanmay Sangani for D.No.7 Sr. Adv. Mr. Virag Tulzapurkar , Adv. Mr. Simil Purohit, Adv. Jasmine Kachalia, Adv. Deepu Jojo, Adv. Mr. Viren Mandhle, Adv. Sahil Singh i/b. Wadia Ghandy & Co., for D.No.8. Ms. K.H. Mastakar, for D.Nos. 11 to 13 - BMC

CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 19th December, 2023

P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )