Nxtgen Datacenter And Cloud ... vs Hungama Digital Media Entertainment ...
2023 Latest Caselaw 12995 Bom

Bombay High Court

Nxtgen Datacenter And Cloud ... vs Hungama Digital Media Entertainment ... on 18 December, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                        1              33 sj 55-22 in comss 76-22-os.doc


                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           ORDINARY ORIGINAL CIVIL JURISDICTION

                         SUMMONS FOR JUDGMENT NO.55 OF 2022
                                         IN
                        COMMERCIAL SUMMARY SUIT NO.76 OF 2022

 Nxtgen Datacenter and Cloud
 Technologies Private Limited                         ... Plaintiff
       Vs.
 Hungama Digital Media
 Entertainment Private Limited                        ... Defendant

                                            -------

 Ms. Priyanka Pandey with Mr. Hizmal Ganatra i/by M/s Arihant
 Associates, Advocates for the Plaintiff.
 Mr. Nirman Sharma with Mr. A. Karnawat i/by Mr. Rohan Munj, Advocates
 for the Defendant.

                                         -------
                            CORAM :   ABHAY AHUJA, J.

                            DATE :    18 DECEMBER, 2023.
 P.C. :

1. Ms. Priyanka Pandey, learned counsel appears for the Plaintiff and

seeks some time on the ground that the arguing counsel is in personal

difficulty.

2. Mr. Nirman Sharma, learned counsel for the Defendant has no

objection, if some accommodation is granted.

3. Accordingly, list on 17th January, 2024.

                                                      (ABHAY AHUJA, J.)



   Priya R. Soparkar                                                                       1 of 1