Zoetis India Ltd vs Steesha Samir Bhojwani
2023 Latest Caselaw 12991 Bom

Bombay High Court

Zoetis India Ltd vs Steesha Samir Bhojwani on 18 December, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                  18-SJ38-2021.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION

                  SUMMONS FOR JUDGMENT NO.38 OF 2021
                                 IN
                 COMMERCIAL SUMMARY SUIT NO.44 OF 2021

 ZOETIS INDIA LTD.                                        ...PLAINTIFF

          V/s.

 STEESHA SAMIR BHOJWANI                                   ...DEFENDANT
                                  WITH
                   INTERIM APPLICATION NO.2339 OF 2021
                                   IN
                 COMMERCIAL SUMMARY SUIT NO.44 OF 2021

 Mr.Kiran Mohite, Advocate for the Plaintiff.
 Mr.D.V.Deokar a/w. Mr.D.Parikh i/by Parimal K. Shroff & Co., Advocate
 for the Defendant.


                           CORAM   :         ABHAY AHUJA, J.

                           DATE    :         18th DECEMBER, 2023

 P.C. :

1. Mr.Mohite, learned Counsel for the Plaintiff, submits that a

counter proposal to the proposal of the Defendant was given and

they are awaiting the response from the Defendant with respect

to the settlement in the matter.

18-SJ38-2021.doc

2. Both the learned Counsel request that the matter be listed in the

second week of January.

3. Accordingly, list on 8th January 2024.

(ABHAY AHUJA, J.)