Jetty Venkata Uma Maheswara Rao vs Hitesh Jagdish Keswani
2023 Latest Caselaw 12982 Bom

Bombay High Court

Jetty Venkata Uma Maheswara Rao vs Hitesh Jagdish Keswani on 18 December, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                        35. SJ 16-23 in SS 13-23.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION

                   SUMMONS FOR JUDGMENT NO. 16 OF 2023
                                  IN
                       SUMMARY SUIT NO. 13 OF 2023

 Jetty Ventaka Uma Maheshwara Rao                             ...Plaintiff
        V/s.
 Hitesh Jagdish Keswani                                       ...Defendant

 Ms. Sanjana Pandey with Mr. Mayank Sharma i/b Krishnamurthy & Co.
 Advocate for the Plaintiff.
 Ms. Dhanashri Hubalikar, Advocate for the Defendant (through VC)

                               CORAM   :     ABHAY AHUJA, J.

                               DATE    :     18th DECEMBER 2023

 P.C. :

1. Both the learned Counsel submit that the parties have amicably

settled the dispute and this matter be adjourned to 22 nd December,

2023 for filing Consent Terms.

2. List on 22nd December, 2023 under the caption "For Filing

Consent Terms".

(ABHAY AHUJA, J.)