Sanjay R. Sharma vs B. Chopda Construction Pvt Ltd And 6 Ors
2023 Latest Caselaw 12966 Bom

Bombay High Court

Sanjay R. Sharma vs B. Chopda Construction Pvt Ltd And 6 Ors on 18 December, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

 1                           29 sj 21-22 in comss 16-22 with ial 30995-22 in sj 21-22-os.doc


                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             ORDINARY ORIGINAL CIVIL JURISDICTION

                          INTERIM APPLICATION (L) NO.30995 OF 2022
                                            IN
                           SUMMONS FOR JUDGMENT NO.21 OF 2022
                                           WITH
                           SUMMONS FOR JUDGMENT NO.21 OF 2022
                                             IN
                          COMMERCIAL SUMMARY SUIT NO.16 OF 2022


 B. Chopda Construction Private Limited                       ... Plaintiff/Respondent
       Vs.
 Saur Jagat and ors.                                          ... Defendants/Applicants

                                                   -------

 Mr. Prasannan Namboodiri with Mr. Chinmay Bhojane, Advocates for the
 Plaintiff/Respondent in IA.
 Ms. Kalyani Wagle, Advocate for the Defendant No.5 and for the Applicant
 in IA.
 Mr. Vikas K. Salgia, Advocate for the Defendant No.6.
                                     -------
                    CORAM : ABHAY AHUJA, J.

DATE : 18 DECEMBER, 2023.

P.C. :

1. This is an application seeking condonation of delay of 123 days in

filing reply to the Summons for Judgment.

2. Mr. Prasannan Namboodiri, learned counsel for the Respondent

submits that he has no objection if the delay is condoned and the reply is

Priya R. Soparkar 1 of 2

2 29 sj 21-22 in comss 16-22 with ial 30995-22 in sj 21-22-os.doc

allowed to be filed.

3. Accordingly, the Application stands allowed as prayed for.

4. List the Summons for Judgment for hearing on 18th January, 2024.

                                                           (ABHAY AHUJA, J.)




     Priya R. Soparkar                                                                         2 of 2