Nirupa Thacker vs Citygold Investments Private Limited
2023 Latest Caselaw 12636 Bom

Bombay High Court

Nirupa Thacker vs Citygold Investments Private Limited on 12 December, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                               38-SJ-47-2022.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION

                  SUMMONS FOR JUDGMENT NO.47 OF 2022
                                 IN
                 COMMERCIAL SUMMARY SUIT NO.68 OF 2022
 NIRUPA THACKER                                        )...PLAINTIFF

          V/s.
 CITYGOLD INVESTMENTS PRIVATE LIMITED                  )...DEFENDANT

 Mr.Gobinda Mohanty i/by M/s.Mohanty & Associates, Advocate for the
 Plaintiff.
 Mr.U.V.Singh i/by Mr.Anil Mishra, Advocate for the Defendant.

                               CORAM    :      ABHAY AHUJA, J.

                               DATE     :      12th DECEMBER 2023

 P.C. :

1. At the joint request of the learned Counsel for the parties, who

submit that their clients wish to file Consent Terms, list on

13th December 2023.

(ABHAY AHUJA, J.)