Immense Packaging Private Limited vs Solid Investment Private Limited
2023 Latest Caselaw 12633 Bom

Bombay High Court

Immense Packaging Private Limited vs Solid Investment Private Limited on 12 December, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                 25-SS-16-2023.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION

                    SUMMARY SUIT NO.16 OF 2023
                              WITH
              SUMMONS FOR JUDGMENT (L) NO.34018 OF 2023
                               IN
                    SUMMARY SUIT NO.16 OF 2023


 IMMENSE PACKAGING PRIVATE LIMITED                       )...PLAINTIFF

          V/s.
 SOLID INVESTMENT PRIVATE LIMITED                        )...DEFENDANT

 Mr.Rushabh Thacker, Advocate for the Plaintiff.
 Mr.Devendra Tiwari i/by Law Chamber of Siddharth Murarka, Advocate
 for the Defendant.

                               CORAM      :     ABHAY AHUJA, J.

                               DATE       :     12th DECEMBER 2023

 P.C. :

1. Mr.Tiwari, learned Counsel, appears for the Defendant and seeks

time to file reply to the Summons for Judgment.

2. Let the reply be filed within a period of two weeks with a copy to

the other side. Rejoinder, if any, in a week thereafter, with a copy

to the other side.

3. List on 9th January 2024.

(ABHAY AHUJA, J.)