Suneel Dattatraya Mogre vs Prabhakar Baburao Thorat
2023 Latest Caselaw 12575 Bom

Bombay High Court

Suneel Dattatraya Mogre vs Prabhakar Baburao Thorat on 11 December, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                   30. COMSS 45-22 @ SJ 27-22 & IA 3288-22.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION

                  COMMERCIAL SUMMARY SUIT NO. 45 OF 2022

 Suneel Dattatraya Mogre                                           ...Plaintiff
      V/s.
 Prabhakar Baburao Thorat                                          ...Defendant

                                   WITH
                   SUMMONS FOR JUDGMENT NO. 27 OF 2022
                                     IN
                  COMMERCIAL SUMMARY SUIT NO. 45 OF 2022
                                   WITH
                    INTERIM APPLICATION NO. 3288 OF 2022
                                     IN
                  COMMERCIAL SUMMARY SUIT NO. 45 OF 2022


 Mr. Suneel Mogre, Plaintiff in person.
 None for Defendant.

                               CORAM      :      ABHAY AHUJA, J.

                               DATE       :      11th DECEMBER, 2023


 P.C. :

 .        Pursuant to order dated 19th October, 2023, Mr. Mogre, Plaintiff

in person, has tendered across the bar, Plaintiff's explanation in a

tabular form at, with respect to the queries raised by this Court in order

dated 23rd June, 2023. The same is taken on record. At the request of

Mr. Mogre, to consider the same, list on 17th January, 2024.

(ABHAY AHUJA, J.)