Citation : 2023 Latest Caselaw 12408 Bom
Judgement Date : 7 December, 2023
Board Sr.No.:-17
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
EXECUTION APPLICATION LODGING NO. 139 OF 2020
Sanwarlal Agarwal And 4 Ors ....PETITIONER
V/S
Ashok Kumar Kothari And 5 Ors ....RESPONDENT
WITH EXECUTION APPLICATION NO. 1041 OF 2022
Ashok Kumar Kothari And 5 Ors ....PETITIONER V/S Sanwarlal Agarwal And 4 Ors ....RESPONDENT
WITH CONTEMPT PETITION LODGING NO. 2221 OF 2022 In NOTICE OF MOTION (SUITS) 1916 OF 2019
Sanwarlal Agarwal And 4 Others ....PETITIONER V/S Ashok Kumar Kothari And 5 Others ....RESPONDENT
Mr. Dinyar Madon, Senior Advocate with Mr. Vishal Kanade and Mr. Aziz Mohd. i/by Mr. Jamshed Ansari, for the Judment Creditors in EXA/1041/2022 and for Judment Debtors in EXA(L)/139/2020.
Mr. Amogh A. Singh a/w. Mr. Nirav N. Karia i/by. i/by Mr. Bhavin R. Bhatia, for the Judgment Creditor in EXA(L)/139/2020 and for Judment Debtors in EXA/1041/2022.
CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 7th December, 2023 P.C. :
S. O. to 13/12/2023 ( H. O. B.).
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