Smt. Hirabai Manaku Kamble vs Collector And Deputy Director For ...
2023 Latest Caselaw 12350 Bom

Bombay High Court

Smt. Hirabai Manaku Kamble vs Collector And Deputy Director For ... on 6 December, 2023

Author: G. S. Kulkarni

Bench: G. S. Kulkarni

 Tauseef                                                        13-WP.5419.2021.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    CIVIL APPELLATE JURISDICTION

                          WRIT PETITION NO.5419 OF 2021

 Smt. Hirabai Manaku Kamble                              ...Petitioner
             Versus
 Collector & Deputy Director for Rehabilitation,
 Kolhapur District, Kolhapur & Ors.                      ...Respondents

                                      ********

Mr. Pradeep D. Dalvi a/w. Ms. Priya Dalvi for the Petitioner. Mr. P. J. Gavhane, AGP for Respondent (State).

                                      ********
                               CORAM :      G. S. KULKARNI,
                                            JITENDRA JAIN, J.J.

                               DATE    :    6th DECEMBER, 2023.

 P.C.

1. Heard learned counsel for the parties. Judgment is reserved.

[JITENDRA JAIN, J.] [G. S. KULKARNI, J.]

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