The Special Director, Directorate Of ... vs Jaipur Ipl Cricket Pvt. Ltd
2023 Latest Caselaw 12347 Bom

Bombay High Court

The Special Director, Directorate Of ... vs Jaipur Ipl Cricket Pvt. Ltd on 6 December, 2023

Bench: K.R. Shriram, Neela Kedar

                                                                                Board Sr.No.:-18

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                   FEMA APPEAL NO. 1 OF 2020

 The Special Director, Directorate Of                    ....PETITIONER
 Enforcement Thr. The Assistant Director
              V/S
 Jaipur Ipl Cricket Pvt. Ltd.                          ....RESPONDENT

WITH INTERIM APPLICATION NO. 1706 OF 2020 In FEMA APPEAL 1 OF 2020

The Special Director, Directorate Of ....PETITIONER Enforcement Thr. The Assistant Director V/S Jaipur Ipl Cricket Pvt. Ltd. ....RESPONDENT

Mr Ashish Chavan a/w Mr. Zishan Quazi Mr.Rohan shah, Mr.Srisabari Rajan, Mr Manish Rastogi and Mr. Prajwal Tiwari i/b DEEP ROY for Respondent

CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 6th December, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )