Citation : 2023 Latest Caselaw 12342 Bom
Judgement Date : 6 December, 2023
LetterOW711.23.odt
1/1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
Letter O.W.No.711 of 2023 in
WRIT PETITION NO. 6234 OF 2015 (D)
Gumfabai w/o Rangnath Mhalsane
-Vs.-
Shrikrushna Daulat Mhalsane
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Office notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's Orders.
or directions and Registrar's orders.
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CORAM : AVINASH G. GHAROTE, J.
DATE : 6TH DECEMBER, 2023
The judgment dated 21/09/2018 passed in Writ Petition No.6234 of 2015 had directed to decide the suit within a period of nine months from the said date, which has not been done and extension of time was sought from time to time. The present application also seeks one year's time on the ground that the matter is fixed for argument on Exh.122 an application under Order VI Rule 17 of the CPC considering the above position, six months' time as a last chance is granted to decide the suit.
2. Registry is directed to inform the concerned Court immediately.
JUDGE Signed by: Mr. G.S. Khunte Designation: PS To Honourable Judge Date: 07/12/2023 11:34:15 KHUNTE
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