Akshay S/O Bhagwat Thakare vs The State Of Mah. Thr. Pso Ps Kapil Nagar ...
2023 Latest Caselaw 12281 Bom

Bombay High Court

Akshay S/O Bhagwat Thakare vs The State Of Mah. Thr. Pso Ps Kapil Nagar ... on 5 December, 2023

Bench: Vinay Joshi, M. W. Chandwani

                                                                 1                                  1.apl.787.2022

                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                NAGPUR BENCH : NAGPUR

                                         CRIMINAL APPLICATION NO.787 OF 2022
                                                     Akshay s/o Bhagwat Thakare
                                                                 ..vs..
                                                     State of Maharashtra and anr.

                  ----------------------------------------------------------------------------------------------
                 Office Notes, Office Memoranda of Coram,                             Court's or Judge's orders
                 appearances, Court's orders of directions
                 and Registrar's orders
                 --------------------------------------------------------------------------------------
                                                 Shri A.R. Prasad, Advocate for the applicant.



                                            CORAM : VINAY JOSHI AND M.W.CHANDWANI, JJ.

DATED : 05/12/2023.

Heard.

2. It appears that inadvertently crime number has been mentioned as "135/2021" instead of "135/2022" in the judgment dated 29.11.2023.

3. Perused the record. Correction be carried out accordingly, wherever the crime number has been referred in the judgment.

(M.W.CHANDWANI, J.) (VINAY JOSHI, J.)

Trupti

Signed by: Trupti D. Agrawal Designation: PA To Honourable Judge Date: 05/12/2023 17:57:15