M/S Green Square vs Red Bricks Pvt Ltd
2023 Latest Caselaw 12276 Bom

Bombay High Court

M/S Green Square vs Red Bricks Pvt Ltd on 5 December, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

 1                                                      36 comss 19-23 with sjl 30021-23-os.doc


                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             ORDINARY ORIGINAL CIVIL JURISDICTION

                          COMMERCIAL SUMMARY SUIT NO.19 OF 2023
                                         WITH
                         SUMMONS FOR JUDGMENT NO.30021 OF 2023
                                          IN
                          COMMERCIAL SUMMARY SUIT NO.19 OF 2023

 Green Square                                            ... Plaintiff/Applicant
       Vs.
 Red Bricks Private Limited and anr.                     ... Defendants/Respondents
                                              -------

 Mr. Sameer R. Bhalekar, Advocate for the Plaintiff/Applicant.
 Ms. Ashna Shah i/by Mr. Rupesh Mandhare, Advocates for the Defendants
 /Respondents.
                                    -------

                             CORAM :       ABHAY AHUJA, J.

                             DATE :        05 DECEMBER, 2023.


 P.C. :

1. Ms. Ashna Shah, learned counsel appears for the Respondents in the

Summons for Judgment and seeks time to file reply.

2. Let the reply be filed within a period of one week with a copy to the

other side. Rejoinder, if any, be filed within a period of one week thereafter with

a copy to the other side.

3. List on 9th January, 2024.

                                                         (ABHAY AHUJA, J.)


     Priya R. Soparkar                                                                        1 of 1