Savita Hemrajani vs Abhishek Satish Agicha And Anr
2023 Latest Caselaw 12083 Bom

Bombay High Court

Savita Hemrajani vs Abhishek Satish Agicha And Anr on 4 December, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                   2-SJ-53-2021.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION

                    SUMMONS FOR JUDGMENT NO.53 OF 2021
                                   IN
                   COMMERCIAL SUMMARY SUIT NO.4 OF 2021

 SAVITA HEMRAJANI                                         )...PLAINTIFF
      V/s.
 ABHISHEK SATISH AGICHA AND ANR                           )...DEFENDANTS

 Ms. Aastha Mehta i/b Dhru and Co. for Plaintiff.
 Mr. Darshit K. Jain i/b Ms. Divya Jain for Defendant.

                               CORAM       :      ABHAY AHUJA, J.

                               DATE        :      4th DECEMBER, 2023

 P.C. :

1. Both the learned Counsel submit that the talks of settlement are

progressing well as part payments have been made by the Defendants

to the Plaintiff and this Court adjourn the matter, so that the parties can

settle the matter.

2. At their joint request, list on 5th February, 2024.

(ABHAY AHUJA, J.)