Grindwel Norton Ltd vs Harish Textile Engineers Ltd, ...
2023 Latest Caselaw 12081 Bom

Bombay High Court

Grindwel Norton Ltd vs Harish Textile Engineers Ltd, ... on 4 December, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                         1         25 sjl 39372-22 in comss 69-22-os.doc


                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           ORDINARY ORIGINAL CIVIL JURISDICTION

                       SUMMONS FOR JUDGMENT (L) NO.39372 OF 2022
                                         IN
                        COMMERCIAL SUMMARY SUIT NO.69 OF 2022

 Grindwel Norton Limited                                ... Plaintiff
       Vs.
 Harish Textile Engineers Limited and ors.              ... Defendants

                                             -------

 Ms. Prachi Parmal with Mr. Devansh Lohiya i/by Mr.Rahul Karnik and Mr.
 Gaurav Agrawal, Advocates for the Plaintiff.
 Mr. Aamir Karodia i/by Mr. Rajendra Rathod, Advocates for the Defendants.
                                      -------

                            CORAM :    ABHAY AHUJA, J.

DATE : 04 DECEMBER, 2023.

P.C. :

1. Both the learned counsel seek some time in the mater. At their joint

request, list on 8th January, 2024.

(ABHAY AHUJA, J.)

Priya R. Soparkar 1 of 1