Ashvina Trading And 4 Ors vs Kalpana J. Vakharia And 4 Ors
2023 Latest Caselaw 12067 Bom

Bombay High Court

Ashvina Trading And 4 Ors vs Kalpana J. Vakharia And 4 Ors on 4 December, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

 1                                         27 ial 27583-22 in comssl 27577-22 and ors.-os.doc


                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              ORDINARY ORIGINAL CIVIL JURISDICTION

                           INTERIM APPLICATION (L) NO.27583 OF 2022
                                              IN
                         COMMERCIAL SUMMARY SUIT (L) NO.27577 OF 2022
                                             WITH
                             INTERIM APPLICATION NO.5260 OF 2022
                                              IN
                         COMMERCIAL SUMMARY SUIT (L) NO.27577 OF 2022
                                             WITH
                             INTERIM APPLICATION NO.5262 OF 2022
                                              IN
                         COMMERCIAL SUMMARY SUIT (L) NO.27577 OF 2022
                                             AND
                             INTERIM APPLICATION NO.5261 OF 2022
                                              IN
                         COMMERCIAL SUMMARY SUIT (L) NO.27577 OF 2022


 Kalpana J. Vakharia and ors.                           ... Applicants/Plaintiffs
       Vs.
 Ashvina Trading and ors.                               ... Respondents/Defendants
                                             -------

 Mr. Muttahar Khan with Mr. Joshua D'Suoza i/by M/s Bulwark Solicitors,
 Advocates for the Plaintiff in COMSSL No.27588 of 2022 and for the
 Respondents in Interim Applications.

 Mr.Yogesh Gandhi with Ms. Manisha Pandya, Advocates for the Applicants in
 IAL No.27583 of 2022 with IA No.5260 of 2022, IA No.5262 of 2022 and IA No.
 5261 of 2022 and for the Defendants.
                                   -------

                               CORAM :   ABHAY AHUJA, J.

                               DATE :    04 DECEMBER, 2023.


 P.C. :

 1.           During the course of hearing of this Summons for Judgment when Mr.



     Priya R. Soparkar                                                                       1 of 2



  2                                     27 ial 27583-22 in comssl 27577-22 and ors.-os.doc

Khan sought to point out certain paragraphs in the reply to the Summons for

Judgment, it is observed that the reply filed before this Court and the reply

with Mr. Khan are different.

2. Mr. Gandhi, learned counsel for the Defendants seeks some time to

clarify the same. At his request, list on 6th December, 2023.

                                                             (ABHAY AHUJA, J.)




     Priya R. Soparkar                                                                   2 of 2