Ashok Narayan Mandhare vs Dileep Vishnu Sonmale
2023 Latest Caselaw 8948 Bom

                                                                                              902-SA-60-2023.odt


                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                     CIVIL APPELLATE JURISDICTION
                                                      SECOND APPEAL NO. 60 OF 2023
                               Ashok Narayan Mandhare                          ...     Appellant
                                         Versus
                               Dileep Vishnu Sonmale                           ...     Respondent
                                                                     WITH
                                                  INTERIM APPLICATION NO. 594 OF 2023
                                                                     .........
                               Mr. D.D. Rananaware alongwith Mr. Manjeet Lotankar for the Appellant.
                                                              .........
                                                                         CORAM : N.R. BORKAR, J.

DATED : 30 AUGUST 2023

P.C. :-

1. Issue notice to the respondent, returnable on 26 September 2023.

2. Till next date, the execution proceedings filed pursuant to impugned Judgment and Decree are stayed subject to deposit of decreetal amount by the appellant before the trial court within four weeks from today.

( N.R. BORKAR, J. )

Kanchan P Dhuri 1 / 1

Signed by: Kanchan Dhuri Designation: PA To Honourable Judge Date: 30/08/2023 15:13:57