Rinku Kalpesh Shah And Anr vs Vishal H. Gandhi And 2 Ors
2023 Latest Caselaw 8802 Bom

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                                                             9 - SS 5 OF 2021.doc


      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             ORDINARY ORIGINAL CIVIL JURISDICTION
                            SUMMARY SUIT NO. 5 OF 2021
Rinku Kalpesh Shah & Anr.                            ..... Plaintiffs
     VERSUS
Vishal H. Gandhi & Ors.                              ..... Defendants

                        ALONGWITH
            SUMMONS FOR JUDGMENT NO. 17 OF 2022
                        ALONGWITH
           INTERIM APPLICATION (L) NO. 11354 OF 2021
Mr. Kunal Bhanage a/w. Mr.Vikas Pandey, Mr.Mahavir Deshlehra i/b.
M.D.Legal LLP for the Plaintiffs.
Mr.Mahesh D.Pol for the Defendant No.1.

Ms.Karishni Khanna a/w. Mr.Pratik Jani, Mr.Prince Vaishnav i/b. Prime
Legem for the Defendant Nos. 2 and 3.
                                       CORAM: ABHAY AHUJA, J.

DATE : 28th AUGUST, 2023

P.C:-

The parties have decided to amicably settle the matter and

hopefully file the consent terms by the next date. At the joint request,

list on 4th September, 2023.

[ABHAY AHUJA, J.]