First Rand Services Private ... vs Pantheon Infrastructure Private ...
2023 Latest Caselaw 8794 Bom

             Digitally signed
LAXMIKANT by LAXMIKANT
          GOPAL
GOPAL     CHANDAN
CHANDAN   Date: 2023.08.28
             16:58:21 +0530
                                                                                1         (21) IA-2116.23.doc


                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                              ORDINARY ORIGINAL CIVIL JURISDICTION
                                                   IN ITS COMMERCIAL DIVISION

                                                 INTERIM APPLICATION NO.2116 OF 2023
                                                                 IN
                                                COMMERCIAL APPEAL (L) NO.4317 OF 2022
                                                                 IN
                                                 SUMMONS FOR JUDGMENT NO.13 OF 2021
                                                                 IN
                                                COMMERCIAL SUMMARY SUIT NO.2 OF 2021


                                First Rand Services Private                                : Applicant
                                Limited.                                                    (Org. Plaintiff)

                                In the matter of :

                                Pantheon Infrastructure Private                            : Appellant.
                                Limited.                                                     (Org. Defendant)
                                      Vs.
                                First Rand Services Private                                : Respondent
                                Limited.                                                     (Org. Plaintiff)


                                Mr. Viraj Parikh i/by Karansingh Shekhawat for the Applicant.
                                Mr. Neel Kothari i/by Agarwal & Dhanuka Legal for the
                                Respondent/Org. Appellant.


                                                    CORAM : DEVENDRA KUMAR UPADHYAYA, CJ. &
                                                            ARIF S. DOCTOR, J.

DATE : 28th AUGUST, 2023

P.C. :

On the prayer made by the learned counsel representing the Original Appellant, stand over to 14 th

LGC 1 of 2

2 (21) IA-2116.23.doc

September 2023 to enable him to file Affidavit in Reply to the Interim Application.

(ARIF S. DOCTOR, J.)                               (CHIEF JUSTICE)




LGC                                                                2 of 2