V.I.D.C. Thr. Exe. Engineer, ... vs Smt. Rajanibai Ramraoji Pachghre ...
2023 Latest Caselaw 8755 Bom

                                                                        1                           1094.caf.1526.2023

                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          NAGPUR BENCH, NAGPUR.
                                 CIVIL APPLICATION (CAF) NO. 1526 OF 2023 IN
                                      FIRST APPEAL (ST.) NO. 16509 OF 2022
                  Vidarbha Irrigation Development Corporation, Amravati VS. Smt Rajanibai Ramraoji
                                                 Pachghare & others
                  _______________________________________________________________
                 Office Notes, Office Memoranda of Coram,
                 appearances, Court's orders of directions Court's or Judge's orders.
                 and Registrar's Orders.
                          Ms Anjali Agrawal, adv. h/f. Ms Ashwini S. Athalye, Advocate for the appellant
                          Mr M. A. Kadu, AGP for State

                                                   CORAM : G.A. SANAP, J.

DATE : AUGUST 25, 2023.

Heard.

2. Issue notice to the respondents, returnable within four weeks.

3. Learned AGP waives service of notice on behalf of State.

CIVIL APPLICATION No.1527 of 2023

4. Heard learned Advocate for the appellant.

5. For the reasons stated in the application stay to the execution of the judgment and decree dated 21.01.2022 is granted subject to deposit of the entire amount of compensation within ten weeks.

6. The application stands disposed of, accordingly.

(G. A. SANAP, J.)

Namrata Signed by: Miss Namrata Suryawanshi Designation: PA To Honourable Judge Date: 28/08/2023 17:52:40