Syyed Laddu S/O Syyed Gani vs Taherabee W/O Daudkha Pathan
2023 Latest Caselaw 8734 Bom

                                                                      916-sa-448-2023.odt
                                       (1)


              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD

                         SECOND APPEAL NO.448 OF 2023
                             WITH CA/10780/2023

                   SYYED LADDU S/O SYYED GANI
                                VERSUS
                 TAHERABEE W/O DAUDKHA PATHAN,
                                   ...
   Advocate for Appellant : Mr. Mukul Kulkarni h/f Mr. Sancheti Rahul
                                 Ratilal
                                   ...
                                       CORAM : S.G. MEHARE, J.

DATED : AUGUST 25, 2023

PER COURT:-

1. Learned counsel Mr. S.P. Katneshwarkar has instructions

to appear for respondent nos.3, 6-A to 6-F and 7. Since the learned

counsel Mr. S.P,. Katneshwarkar has appeared for the above

respondents, the appearance of learned counsel Mr. Kadethankar

stands discharged.

2. Heard the respective counsels.

3. The execution, implementation, effect and operation of

Clause (a) of the impugned judgment and order is stayed until further

orders.

4. Stand over to 07.10.2023.

(S.G. MEHARE, J.)

Mujaheed//