Smt. Maniben Chandrakant Dalal ... vs Kishor Chheda And Anr
2023 Latest Caselaw 8656 Bom

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                                                            1 - CAO 51 OF 2018.doc


      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CIVIL APPELLATE JURISDICTION
          CIVIL APPLICATION NO. 51 OF 2018
                        IN
        REVIEW PETITION (ST) NO. 868 OF 2018
                   ALONGWITH
   MISCELLANEOUS CIVIL APPLICATION NO. 15 OF 2020
Maniben Chandrakant Dalal,
Thr. Constituted Attorney
Chandrakant A. Dalal                                  ..... Applicant
        VERSUS

Kishor Chheda & Anr.                                  ..... Respondents
Ms. Ketki Gadkari for the Applicant in MCA.

Mr.Kaustubh Thipsay for the Applicant in CAO.

Mr. R.S.Apte, Senior Advocate a/w. Mr.Mohan Tekavde, Mrs.Swati
Tekavde, Ms.Sanjana Shivkar, Ms.Kajol Mhatre, Mrs.Mrudula Kadam
for the Respondent No.1.

Mr.Shiraz Rustomji, Senior Advocate a/w. Mr.Mohan Tekavde,
Mrs.Swati Tekavde, Ms.Sanjana Shivkar, Ms.Kajol Mhatre,
Mrs.Mrudula Kadam for the Respondent No.2.

Mr.Kishor Chheda, Respondent No.1 present.

                                       CORAM: ABHAY AHUJA, J.

DATE : 23rd AUGUST, 2023

P.C:-

At the joint request of the learned counsel for the parties, list for

final disposal on 1st September, 2023 at 2.30 p.m.

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1 - CAO 51 OF 2018.doc

2. Learned counsel are at liberty to circulate brief propositions and

supporting judgments by the next date.

[ABHAY AHUJA, J.]