Paxchem Limited vs Hikal Limited
2023 Latest Caselaw 8593 Bom

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                                                              2 - SJ 56 OF 2022.doc


    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         ORDINARY ORIGINAL CIVIL JURISDICTION
         SUMMONS FOR JUDGMENT NO. 56 OF 2022
                         IN
       COMMERCIAL SUMMARY SUIT NO. 130 OF 2021
                     ALONGWITH
          INTERIM APPLICATION NO. 3221 OF 2021
                         IN
       COMMERCIAL SUMMARY SUIT NO. 130 OF 2021
Hikal Limited                         ..... Plaintiff/
                                      Applicant
      VERSUS
Paxchem Limited                       ..... Defendant
                      ALONGWITH
           INTERIM APPLICATION NO. 4213 OF 2022
                          IN
         COMMERCIAL SUMMARY SUIT NO. 130 OF 2021

Paxchem Limited                                       ..... Applicant
IN THE MATTER BETWEEN
Hikal Limited                                         ..... Plaintiff
      VERSUS
Paxchem Limited                                       ..... Defendant
Mr.Akshay Patil a/w. Mr.Jarin Doshi, Ms.Devika Madekar i/b. Malvi
Ranchoddas & Co. for the Plaintiff.
Mr.Anupam Surve a/w. Ms.Hilla Boatwalla i/b. Nanu Hormasjee & Co.
for the Defendant.
                            CORAM: ABHAY AHUJA, J.

DATE : 22nd AUGUST, 2023

P.C:-

At the joint request of the learned counsel for the parties, list on

26th September, 2023.

[ABHAY AHUJA, J.]