Prabhakar Baburao Thorat vs Suneel Dattartaya Mogre
2023 Latest Caselaw 8577 Bom

                               1                    30 sj 27-22 with ial 22241-23 in sj 27-22 with ia 3288-22 in comss 45-22-os.doc


                                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                             ORDINARY ORIGINAL CIVIL JURISDICTION

                                                            SUMMONS FOR JUDGMENT NO.27 OF 2022
                                                                            WITH
                                                           INTERIM APPLICATION (L) NO.22241 OF 2023
                                                                              IN
                                                            SUMMONS FOR JUDGMENT NO.27 OF 2022
                                                                            WITH
                                                             INTERIM APPLICATION NO.3288 OF 2022
                                                                              IN
                                                           COMMERCIAL SUMMARY SUIT NO.45 OF 2022

                               Suneel Dattatraya Mogre                           ... Plaintiff/Respondent.
                                     Vs.
                               Prabhakar Baburao Thorat                          ... Defendant/Applicant.

                                                                                     -------

                               Mr.Vinayak P. Tare i/by      Mr.Sanjay       S. Gawde, Advocates for the
                               Applicant/Defendant.
                               Mr.Suneel D. Mogre, Respondent/Plaintiff in-person present.

                                                                                     -------

                                                                 CORAM :         ABHAY AHUJA, J.

                                                                 DATE :          22 AUGUST, 2023.


                               P.C. :

1. At the request of Mr.Vinayak P. Tare, learned counsel for the Applicant

who seeks some accommodation in the matter, list on 6 th September, 2023 at

2.30 p.m.

(ABHAY AHUJA, J.)

Priya R. Soparkar 1 of 1

Signed by: Priya Soparkar Designation: PA To Honourable Judge Date: 23/08/2023 12:38:08