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Dipak S/O Nagorao Sorte vs Joint Commissioner And ...
2023 Latest Caselaw 8568 Bom

Citation : 2023 Latest Caselaw 8568 Bom
Judgement Date : 22 August, 2023

Bombay High Court
Dipak S/O Nagorao Sorte vs Joint Commissioner And ... on 22 August, 2023
Bench: Avinash G. Gharote, Urmila Sachin Phalke
                   914.wp.839.2020.odt                                                                               1


                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                                                NAGPUR BENCH, NAGPUR.
                                                 WRIT PETITION NO.839 OF 2020
                     (Dipak s/o Nagorao Sorte Vs. Joint Commissioner & Vice-Chairman, S.T. Caste Certificate
                                                  Scrutiny Committee and anr.)
                   --------------------------------------------------------------------------------------------------------
                   Office Notes, Office Memoranda of                             Court's or Judge's Order
                   Coram, appearances, Court's Orders
                   or directions and Registrar's order
                   ---------------------------------------------------------------------------------------------------------
                                          Mr. S.R. Narnaware, Advocate for the petitioner.
                                          Ms T. Khan, AGP for the State.
                                          Mr. V.P. Panpalia, Advocate for respondent No.2.
                                            CORAM          :     AVINASH G. GHAROTE &
                                                                 URMILA JOSHI-PHALKE, JJ.
                                            DATED          :     AUGUST 22, 2023.

                                                               Heard.

2. Mr. Narnaware, learned Counsel for the petitioner makes a statement that the petition is covered by the judgment of this Court in the cases of Priya d/o Pravin Parate Vs. Scheduled Tribes Caste Certificates Scrutiny Committee, Nagpur and ors. [2013 (1) Mh.L.J. 180] and Ku. Sonal Prakash Bakade Vs. Joint Commissioner and Vice Chairman, Scheduled Tribe Caste Certificate Scrutiny Committee, Amravati [Writ Petition No.289/2016 decided on 22/08/2016].

3. Learned Assistant Government Pleader to examine the position and make a statement on 31/08/2023.

4. List the matter on 31/08/2023.

(URMILA JOSHI-PHALKE, J.) (AVINASH G. GHAROTE ,J.) Signed by: Mrs. Divya Baldwa *Divya Designation: PA To Honourable Judge Date: 22/08/2023 18:43:46

 
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